Lalit Mohan Das Agrawal vs Additional District Judge And 2 ...
2015 Latest Caselaw 2097 ALL

Citation : 2015 Latest Caselaw 2097 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Lalit Mohan Das Agrawal vs Additional District Judge And 2 ... on 1 September, 2015

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 3695 of 2015
 

 
Petitioner :- Lalit Mohan Das Agrawal
 
Respondent :- Additional District Judge And 2 Others
 
Counsel for Petitioner :- Girija Shankar Srivastava,Neerad Srivastava
 
Counsel for Respondent :- Pramod K. Gupta
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Shri Girija Shankar Srivastava, learned counsel for the petitioner.

Put up tomorrow for further hearing.

Order Date :- 1.9.2015

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