Darakhsha vs State Of U.P.
2015 Latest Caselaw 2096 ALL

Citation : 2015 Latest Caselaw 2096 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Darakhsha vs State Of U.P. on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31685 of 2015
 

 
Applicant :- Darakhsha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijai Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, put up on 8.9.2015 as supplementary fresh.

Order Date :- 1.9.2015

Ashish Pd.

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