Namwar Yadav @ Yashpal vs State Of U.P.
2015 Latest Caselaw 2094 ALL

Citation : 2015 Latest Caselaw 2094 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Namwar Yadav @ Yashpal vs State Of U.P. on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31689 of 2015
 

 
Applicant :- Namwar Yadav @ Yashpal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Kumar Chaubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by learned A.G.A., put up on 10.9.2015 as supplementary fresh.

Order Date :- 1.9.2015

Ashish Pd.

Download the LatestLaws.com Mobile App