Chhavinath Yadav And Another vs State Of U.P. And Another
2015 Latest Caselaw 2091 ALL

Citation : 2015 Latest Caselaw 2091 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Chhavinath Yadav And Another vs State Of U.P. And Another on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 26238 of 2014
 

 
Applicant :- Chhavinath Yadav And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandrajeet Singh
 
Counsel for Opposite Party :- Govt. Advocate,Dina Nath Joshi
 

 
Hon'ble Rajesh Dayal Khare,J.

It is contended by Sri Dina Nath Joshi, learned counsel for the respondent no.2 that counter affidavit has been filed one year back, but the same is not on record.

Office is directed to trace out and place the same on record.

List after two weeks.

Order Date :- 1.9.2015

Ashish Pd.

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