Smt. Rekha And Another vs State Of U.P. And Another
2015 Latest Caselaw 2090 ALL

Citation : 2015 Latest Caselaw 2090 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Smt. Rekha And Another vs State Of U.P. And Another on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 16676 of 2014
 

 
Applicant :- Smt. Rekha And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anshu Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by learned counsel for the applicant, put up this matter after three weeks showing the name of Sri Avnish Kumar as counsel for opposite party no.2.

Order Date :- 1.9.2015

Ashish Pd.

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