Ghuran Prasad And Others vs State Of U.P.And Others
2015 Latest Caselaw 2085 ALL

Citation : 2015 Latest Caselaw 2085 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Ghuran Prasad And Others vs State Of U.P.And Others on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 35586 of 2008
 

 
Applicant :- Ghuran Prasad And Others
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- Praveen Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Passed over on the illness slip of Sri Praveen Kumar Srivastava, learned counsel for the applicants.

List after two weeks.

Order Date :- 1.9.2015

Ashish Pd.

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