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Amit Kumar @ Monu And Anr vs State Of U.P. And Another
2015 Latest Caselaw 2082 ALL

Citation : 2015 Latest Caselaw 2082 ALL
Judgement Date : 1 September, 2015

Allahabad High Court
Amit Kumar @ Monu And Anr vs State Of U.P. And Another on 1 September, 2015
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 22234 of 2014
 

 
Applicant :- Amit Kumar @ Monu And Anr
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghavendra Dwivedi,A.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, list after two weeks showing the name of Sri Shyam Singh Sengar as counsel for respondent no.2.

Interim order, if any, shall remain operative till the next date of listing.

Order Date :- 1.9.2015

Ashish Pd.

 

 

 
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