Nurul Huda And 6 Ors vs State Of U.P. And Another
2015 Latest Caselaw 2080 ALL

Citation : 2015 Latest Caselaw 2080 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Nurul Huda And 6 Ors vs State Of U.P. And Another on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 21013 of 2014
 

 
Applicant :- Nurul Huda And 6 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.C. Singh,Prashant Kr. Shrivastava,Pratap Narain Gangwar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

List after two weeks showing the name of Sri Jiyaudding as counsel for the opposite party no.2.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 1.9.2015

Ashish Pd.

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