Arvind Kumar And Others vs State Of U.P.And Another
2015 Latest Caselaw 2076 ALL

Citation : 2015 Latest Caselaw 2076 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Arvind Kumar And Others vs State Of U.P.And Another on 1 September, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 34878 of 2008
 

 
Applicant :- Arvind Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Kaushlesh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Krishna Shanker
 

 
Hon'ble Rajesh Dayal Khare,J.

Passed over on illness slip of Sri Kaushlesh Tripathi, learned counsel for the applicants.

List after two weeks.

Order Date :- 1.9.2015

Ashish Pd.

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