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Rupesh Gupta And Others vs State Of U.P.And Another
2015 Latest Caselaw 2070 ALL

Citation : 2015 Latest Caselaw 2070 ALL
Judgement Date : 1 September, 2015

Allahabad High Court
Rupesh Gupta And Others vs State Of U.P.And Another on 1 September, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 33834 of 2008
 

 
Applicant :- Rupesh Gupta And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called in the revised list. None appears for the applicants. Shri Manish Dev, learned AGA for the State is present.

It appears from the record that interim settlement agreement arrived between the parties and there is no final settlement agreement on record.

Office is directed to obtain fresh record from the mediation centre and list the matter after two weeks.

Order Date :- 1.9.2015

atul

 

 

 
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