Rajesh Kumar Gupta And Others vs State Of U.P.And Another
2015 Latest Caselaw 2069 ALL

Citation : 2015 Latest Caselaw 2069 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Rajesh Kumar Gupta And Others vs State Of U.P.And Another on 1 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 31833 of 2008
 

 
Applicant :- Rajesh Kumar Gupta And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Dinesh Pathak,Rakesh Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Manoj Kumar Singh holding brief of Sri Dinesh Pathak, learned counsel for the applicants. Shri Manish Dev, learned AGA for the State.

It appears from the record that interim settlement agreement arrived between the parties and there is no final settlement agreement on record.

Office is directed to obtain fresh record from the mediation centre and list the matter after two weeks.

Order Date :- 1.9.2015

atul

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