Sonu @ Sonveer And Another vs State Of U.P. & Another
2015 Latest Caselaw 2068 ALL

Citation : 2015 Latest Caselaw 2068 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Sonu @ Sonveer And Another vs State Of U.P. & Another on 1 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 17356 of 2015
 

 
Applicant :- Sonu @ Sonveer And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Devesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Vikrant Neeraj
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Devesh Kumar Shukla, learned counsel for the applicants and Sri Ripusudan Yadav, learned AGA for the State.

List after four weeks along with the order.

Order Date :- 1.9.2015

atul

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