Udai Bhan Singh Throu His Next ... vs Union Of India Throu ...
2015 Latest Caselaw 2066 ALL

Citation : 2015 Latest Caselaw 2066 ALL
Judgement Date : 1 September, 2015

Allahabad High Court

Udai Bhan Singh Throu His Next ... vs Union Of India Throu ... on 1 September, 2015

Bench: Arvind Kumar Tripathi, Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS No. - 379 of 2014
 

 
Petitioner :- Udai Bhan Singh Throu His Next Friend-Rana Pratap Singh
 
Respondent :- Union Of India Throu Secy.Ministry Of Home Suraksha And Ors.
 
Counsel for Petitioner :- Sushil Kumar Singh,R.P. Mishra
 
Counsel for Respondent :- Govt.Advocate,A.S.G.
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Raghvendra Kumar,J.

Allowed.

For orders, see order of date passed on the Habeas Corpus No.381 of 2014.

Order Date :- 1.9.2015

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