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Janak Kumar Singh Throu Friend ... vs Union Of India Throu ...
2015 Latest Caselaw 2064 ALL

Citation : 2015 Latest Caselaw 2064 ALL
Judgement Date : 1 September, 2015

Allahabad High Court
Janak Kumar Singh Throu Friend ... vs Union Of India Throu ... on 1 September, 2015
Bench: Arvind Kumar Tripathi, Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS No. - 382 of 2014
 

 
Petitioner :- Janak Kumar Singh Throu Friend Rana Pratap Singh
 
Respondent :- Union Of India Throu Secy.Ministry Of Home Suraksha And Ors.
 
Counsel for Petitioner :- Sushil Kumar Singh,R.P. Mishra
 
Counsel for Respondent :- Govt.Advocate,A.S.G.,Ajay Kumar Singh,Pawan Kr. Tiwari
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Raghvendra Kumar,J.

Allowed.

For orders, see order of date passed on the Habeas Corpus No.381 of 2014.

Order Date :- 1.9.2015

RK

 

 

 
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