Master Harshit Bodhani Throu ... vs State Of ...
2015 Latest Caselaw 3703 ALL

Citation : 2015 Latest Caselaw 3703 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Master Harshit Bodhani Throu ... vs State Of ... on 30 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 272 of 2015
 

 
Petitioner :- Master Harshit Bodhani Throu Mother (Kanishka) & Anr.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Home Sachivalay Lko.And Ors.
 
Counsel for Petitioner :- Amrit Preet Singh,Prabhjot Kumar
 
Counsel for Respondent :- Govt.Advocate,P.S. Mehra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 30.10.2015

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