Intajamuddin vs Addl. Commissioner, Moradabad ...
2015 Latest Caselaw 3702 ALL

Citation : 2015 Latest Caselaw 3702 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Intajamuddin vs Addl. Commissioner, Moradabad ... on 30 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 60995 of 2015
 

 
Petitioner :- Intajamuddin
 
Respondent :- Addl. Commissioner, Moradabad Division And 3 Others
 
Counsel for Petitioner :- Mohd. Aslam Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

List of fresh cases has been revised. None appears on behalf of the petitioner to press this writ petition even in the revised call.

List in the cause list.

Order Date :- 30.10.2015

Lbm/-

Download the LatestLaws.com Mobile App