Citation : 2015 Latest Caselaw 3701 ALL
Judgement Date : 30 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1921 of 2014 Applicant :- Mohd.Adil @ Rooksar Opposite Party :- The State Of U.P. Counsel for Applicant :- Arun Sinha,Pranshu Agrawal Counsel for Opposite Party :- Govt.Advocate,Madan Mohan Pandey. Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 30.10.2015
A.
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