Bibhuti Narain Singh, S/O Shri ... vs Food Corporation Of India Through ...
2015 Latest Caselaw 3700 ALL

Citation : 2015 Latest Caselaw 3700 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Bibhuti Narain Singh, S/O Shri ... vs Food Corporation Of India Through ... on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6929 of 2008
 

 
Petitioner :- Bibhuti Narain Singh, S/O Shri Gopalsingh,
 
Respondent :- Food Corporation Of India Through Its Managing Director
 
Counsel for Petitioner :- Kshemendra Shukla,S.K.Singh,Sudhir Pandey
 
Counsel for Respondent :- Ashutosh Kr.Singh,Pranesh Kumar Sinha,Vishal Sonkar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pranesh Kumar Sinha, learned Counsel for the opposite party is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

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