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Amit Sharma vs State Bank Of India Head Office ...
2015 Latest Caselaw 3697 ALL

Citation : 2015 Latest Caselaw 3697 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Amit Sharma vs State Bank Of India Head Office ... on 30 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2804 of 2003
 

 
Petitioner :- Amit Sharma
 
Respondent :- State Bank Of India Head Office Nariman Points Mumbai
 
Counsel for Petitioner :- H.G.S.Parihar,Praveen Kumar
 
Counsel for Respondent :- N.K.Seth,D P Dwivedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Praveen Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

 

 

 
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