Smt. Urmila Devi vs State Of U.P.
2015 Latest Caselaw 3696 ALL

Citation : 2015 Latest Caselaw 3696 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Smt. Urmila Devi vs State Of U.P. on 30 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9674 of 2015
 

 
Applicant :- Smt. Urmila Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Vijay Prakash Tripathi, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

List on 16.11.2015.

Order Date :- 30.10.2015

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