Smt. Sunita Devi vs U.P.Rajya Sarak Parivahan Nigam
2015 Latest Caselaw 3694 ALL

Citation : 2015 Latest Caselaw 3694 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Smt. Sunita Devi vs U.P.Rajya Sarak Parivahan Nigam on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7988 of 1996
 

 
Petitioner :- Smt. Sunita Devi
 
Respondent :- U.P.Rajya Sarak Parivahan Nigam
 
Counsel for Petitioner :- Dr. R.K. Srivastava
 
Counsel for Respondent :- Nirad Kumar,Prabhakar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Dr. R.K.Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

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