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Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ...
2015 Latest Caselaw 3693 ALL

Citation : 2015 Latest Caselaw 3693 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ... on 30 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5284 of 2006
 

 
Petitioner :- Sugandh Pandey [Objection Filed]
 
Respondent :- State Of U.P. Thru Secretary Secondary Education & 5 Ors
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C S C,Anil K Singh,H S Jain,Seraj Ahmad Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner is not prepared with the case.

On his request, put up on 3.11.2015.

Order Date :- 30.10.2015

Arvind

 

 

 
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