Krishna Dev Dubey vs The State Of U.P.Through The ...
2015 Latest Caselaw 3692 ALL

Citation : 2015 Latest Caselaw 3692 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Krishna Dev Dubey vs The State Of U.P.Through The ... on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2152 of 2001
 

 
Petitioner :- Krishna Dev Dubey
 
Respondent :- The State Of U.P.Through The Secy.Board Of Revenue And 5 Ors
 
Counsel for Petitioner :- V.S.Tripathi,Mohd. Abid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Mohd. Abid Ali, learned Counsel for the petitioner is reported to be on sanctioned leave.

Case is adjourned.

Order Date :- 30.10.2015

Arvind

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