Ashok Kumar [Objection Filed] vs Food Corporation Of India Thru ...
2015 Latest Caselaw 3690 ALL

Citation : 2015 Latest Caselaw 3690 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Ashok Kumar [Objection Filed] vs Food Corporation Of India Thru ... on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3798 of 2007
 

 
Petitioner :- Ashok Kumar [Objection Filed]
 
Respondent :- Food Corporation Of India Thru Chairman & 3 Ors.
 
Counsel for Petitioner :- Anuj Kudesia
 
Counsel for Respondent :- Ashutosh Kr. Singh,Mohammad Raza Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anuj Kudesia, learned Counsel for the petitioner is reported to be on sanctioned leave.

Case is adjourned.

Order Date :- 30.10.2015

Arvind

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