Dr.(Mrs.) Sapna Lal Verma ... vs Arima Risal Singh And Ors.
2015 Latest Caselaw 3689 ALL

Citation : 2015 Latest Caselaw 3689 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Dr.(Mrs.) Sapna Lal Verma ... vs Arima Risal Singh And Ors. on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION No. - 313 of 2015
 

 
Petitioner :- Dr.(Mrs.) Sapna Lal Verma 3848(S/S)2015
 
Respondent :- Arima Risal Singh And Ors.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- B.K.Singh,Raj Kr Singh Suryvanshi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Rejoinder Affidavit filed on behalf of learned Counsel for the review petitioner is taken on record.

List in the week commencing 16.11.2015.

Order Date :- 30.10.2015

Arvind

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