Babu Ram Verma vs State Of U.P.
2015 Latest Caselaw 3685 ALL

Citation : 2015 Latest Caselaw 3685 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Babu Ram Verma vs State Of U.P. on 30 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9770 of 2015
 

 
Applicant :- Babu Ram Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit annexing the recovery memo of knife.

List thereafter.

Order Date :- 30.10.2015

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