Santosh Singh ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 3680 ALL

Citation : 2015 Latest Caselaw 3680 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Santosh Singh ( Second Bail ) vs State Of U.P. on 30 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9681 of 2015
 

 
Applicant :- Santosh Singh ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mayankar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 30.10.2015

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