Dashrath Singh vs State Of U.P. And 2 Others
2015 Latest Caselaw 3676 ALL

Citation : 2015 Latest Caselaw 3676 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Dashrath Singh vs State Of U.P. And 2 Others on 30 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59647 of 2015
 

 
Petitioner :- Dashrath Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Tuesday i.e. 03.11.2015 as fresh.

Order Date :- 30.10.2015

Lbm/-

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