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Krishna Gopal S/O M.L. Agrawal vs U.P. State Food & Essential ...
2015 Latest Caselaw 3675 ALL

Citation : 2015 Latest Caselaw 3675 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Krishna Gopal S/O M.L. Agrawal vs U.P. State Food & Essential ... on 30 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3058 of 2009
 

 
Petitioner :- Krishna Gopal S/O M.L. Agrawal
 
Respondent :- U.P. State Food & Essential Commodities Corp. Ltd. & Ors.
 
Counsel for Petitioner :- M.L. Agrawal,Akhilesh Mishra,Hemendra Kumar Rai,Rajendra Prasad,Sanjay Jaiswal
 
Counsel for Respondent :- C.S.C.,Anil Saran
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajendra Prasad, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

 

 

 
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