Smt.Raj Kumari vs U.P.Transport Corp.Lucknow ...
2015 Latest Caselaw 3673 ALL

Citation : 2015 Latest Caselaw 3673 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Smt.Raj Kumari vs U.P.Transport Corp.Lucknow ... on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6666 of 2001
 

 
Petitioner :- Smt.Raj Kumari
 
Respondent :- U.P.Transport Corp.Lucknow Through Its Chairman And 2 Ors.
 
Counsel for Petitioner :- Balram Yadav
 
Counsel for Respondent :- Puneet Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Puneet Chandra, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

Download the LatestLaws.com Mobile App