Pankaj Kumar vs The State Of U.P
2015 Latest Caselaw 3671 ALL

Citation : 2015 Latest Caselaw 3671 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Pankaj Kumar vs The State Of U.P on 30 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4778 of 2015
 

 
Applicant :- Pankaj Kumar
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Upendra Prakash Pathak
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 30.10.2015

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