Smt. Vidya Wati Misra vs State Of U.P. & Others
2015 Latest Caselaw 3670 ALL

Citation : 2015 Latest Caselaw 3670 ALL
Judgement Date : 30 October, 2015

Allahabad High Court

Smt. Vidya Wati Misra vs State Of U.P. & Others on 30 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5639 of 1995
 

 
Petitioner :- Smt. Vidya Wati Misra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- K.K. Singh,Nandita Bharti,R.K.Trivedi
 
Counsel for Respondent :- C.S.C.,G.Beg,Devendu Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Ms. Nandita Bharti, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 30.10.2015

Arvind

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