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Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors.
2015 Latest Caselaw 3668 ALL

Citation : 2015 Latest Caselaw 3668 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors. on 30 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 239 of 2015
 

 
Petitioner :- Hamzah Haris Throu His Father Shri Haris Bin Khalid
 
Respondent :- Yaman Haris And Ors.
 
Counsel for Petitioner :- A.K.Jauhari
 
Counsel for Respondent :- Govt.Advocate,Sushil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, the case is passed over for the day.

List after two weeks.

Order Date :- 30.10.2015

A.

 

 

 
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