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Shiv Narain vs State Of U.P.Through Prin Secy ...
2015 Latest Caselaw 3663 ALL

Citation : 2015 Latest Caselaw 3663 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Shiv Narain vs State Of U.P.Through Prin Secy ... on 30 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7510 of 2005
 

 
Petitioner :- Shiv Narain
 
Respondent :- State Of U.P.Through Prin Secy Nagriya Rojagar
 
Counsel for Petitioner :- Anurag Verma,Akhilesh Tewari,Meva Lal Yadav
 
Counsel for Respondent :- C.S.C.,Amit Bhadoriya,M.A.Siddiqui
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of the learned Counsel for the petitioner, list this case in the month of January, 2016.

Order Date :- 30.10.2015

Arvind

 

 

 
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