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Smt. Saira Bano vs State Of U.P. & Ors.
2015 Latest Caselaw 3661 ALL

Citation : 2015 Latest Caselaw 3661 ALL
Judgement Date : 30 October, 2015

Allahabad High Court
Smt. Saira Bano vs State Of U.P. & Ors. on 30 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 180 of 2015
 

 
Applicant :- Smt. Saira Bano
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Applicant :- Anoop Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the appellant, list in the next cause list.

Order Date :- 30.10.2015

A.

 

 

 
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