Abhinav vs State Of U.P. & Another
2015 Latest Caselaw 3648 ALL

Citation : 2015 Latest Caselaw 3648 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Abhinav vs State Of U.P. & Another on 29 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 59711 of 2015
 

 
Petitioner :- Abhinav
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Akhilesh Kumar,Arun Kumar
 
Counsel for Respondent :- C.S.C.,Sujeet Kumar Rai
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present on behalf of the petitioner to press this writ petition. learned counsel for the respondent is present.

The writ petition is dismissed for want of prosecution.

Order Date :- 29.10.2015

Ashish Pd.

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