Charan Jeet Singh {N-State} vs State Of U.P. & Others
2015 Latest Caselaw 3647 ALL

Citation : 2015 Latest Caselaw 3647 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Charan Jeet Singh {N-State} vs State Of U.P. & Others on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8777 of 1990
 

 
Petitioner :- Charan Jeet Singh {N-State}
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.S.Misra,Vishwa Nath Singh
 
Counsel for Respondent :- C.S.C.,Sudeep Seth,Vinod Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri V.N.Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 29.10.2015

Arvind

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