Ravindra vs State Of U.P.Through Secy ...
2015 Latest Caselaw 3645 ALL

Citation : 2015 Latest Caselaw 3645 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Ravindra vs State Of U.P.Through Secy ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1673 of 2004
 

 
Petitioner :- Ravindra
 
Respondent :- State Of U.P.Through Secy Ministery Of Homes
 
Counsel for Petitioner :- D.N.Upadhyaya,Dr. V.K. Singh,K K Pal,Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 112967 of 2015)

This is an application for listing of the writ petition.

Submission of the learned Counsel for the petitioner is that the case is ripe for hearing, therefore, the same may be listed for hearing.

Application is allowed.

List this case on its turn for hearing.

Order Date :- 29.10.2015

Arvind

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