Ram Kumar S/O Mani Ram vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 3644 ALL

Citation : 2015 Latest Caselaw 3644 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Ram Kumar S/O Mani Ram vs State Of U.P. Thru Prin. Secy. ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6528 of 2009
 

 
Petitioner :- Ram Kumar S/O Mani Ram
 
Respondent :- State Of U.P. Thru Prin. Secy. Panchayat Raj & Anr.
 
Counsel for Petitioner :- Ajay Pratap Singh,Dinesh Kumar Soni,G.K.Pandey,R.R.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 112889 of 2015)

This is an application for listing of the writ petition.

Submission of the learned Counsel for the petitioner is that case is ripe for hearing, therefore, the same may be listed for hearing.

Application is allowed.

List this case on its turn for hearing.

Order Date :- 29.10.2015

Arvind

Download the LatestLaws.com Mobile App