Kali Deen vs State Of U.P.Through Its ...
2015 Latest Caselaw 3643 ALL

Citation : 2015 Latest Caselaw 3643 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Kali Deen vs State Of U.P.Through Its ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3625 of 2010
 

 
Petitioner :- Kali Deen
 
Respondent :- State Of U.P.Through Its Secy.Revenue Dept.Lucknow
 
Counsel for Petitioner :- Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 112963 of 2015)

This is an application for listing of the writ petition.

Submission of the learned Counsel for the petitioner is that the case is ripe for hearing, therefore, the same may be listed for hearing.

Application is allowed.

List this case on its turn for hearing.

Order Date :- 29.10.2015

Arvind

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