Madhuban Prasad Yadav vs Commissioner Basti Division & 6 ...
2015 Latest Caselaw 3642 ALL

Citation : 2015 Latest Caselaw 3642 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Madhuban Prasad Yadav vs Commissioner Basti Division & 6 ... on 29 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 60731 of 2015
 

 
Petitioner :- Madhuban Prasad Yadav
 
Respondent :- Commissioner Basti Division & 6 Others
 
Counsel for Petitioner :- Brijesh Chandra Naik
 
Counsel for Respondent :- C.S.C.,Dharam Deo Chauhan
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 29.10.2015

Lbm/-

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