Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ...
2015 Latest Caselaw 3625 ALL

Citation : 2015 Latest Caselaw 3625 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2317 of 2001
 

 
Petitioner :- Mohd.Saleem
 
Respondent :- Cantonment Board, Sadar,Lucknow Through Executive Officer
 
Counsel for Petitioner :- S.K.Chaudhary,R.P. Singh,Shyam Mohan
 
Counsel for Respondent :- C.S.C.,Akhilesh Kalra,Mahendra Kumar Mishra,S.B.Pandey,Sanjeev Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the opposite parties prays for and is granted a weeks' time to file objection to the application for amendment of writ petition.

List thereafter.

Order Date :- 29.10.2015

Arvind

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