Dani Sharma vs State Of U.P. And 3 Others
2015 Latest Caselaw 3624 ALL

Citation : 2015 Latest Caselaw 3624 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Dani Sharma vs State Of U.P. And 3 Others on 29 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 59709 of 2015
 

 
Petitioner :- Dani Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Dutta Pandey
 
Counsel for Respondent :- C.S.C.,Tahira Kazmi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

It is the case of the petitioner that the final reservation list has been published on 9.10.2015, which is not under challenge.

The writ petition is dismissed with liberty to the petitioner to file a proper petition challenging the final list of the reservation list if so advised.

Order Date :- 29.10.2015

Ashish Pd.

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