Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ...
2015 Latest Caselaw 3623 ALL

Citation : 2015 Latest Caselaw 3623 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5284 of 2006
 

 
Petitioner :- Sugandh Pandey [Objection Filed]
 
Respondent :- State Of U.P. Thru Secretary Secondary Education & 5 Ors
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C S C,Anil K Singh,H S Jain,Seraj Ahmad Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner is not prepared with the case.

As prayed put up tomorrow.

Order Date :- 29.10.2015

MH/-

Download the LatestLaws.com Mobile App