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Jas Karan, S/O-Sri Vishambhar, vs State Of U.P.,Thru.Secretary, ...
2015 Latest Caselaw 3622 ALL

Citation : 2015 Latest Caselaw 3622 ALL
Judgement Date : 29 October, 2015

Allahabad High Court
Jas Karan, S/O-Sri Vishambhar, vs State Of U.P.,Thru.Secretary, ... on 29 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5195 of 2009
 

 
Petitioner :- Jas Karan, S/O-Sri Vishambhar,
 
Respondent :- State Of U.P.,Thru.Secretary, Forest Department,
 
Counsel for Petitioner :- Ramesh Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ramesh Kumar Srivastava, learned Counsel for the petitioner prays for and is granted a weeks' further time for filing Rejoinder Affidavit.

Order Date :- 29.10.2015

Arvind

 

 

 
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