Union Of India Through The ... vs Veer Singh
2015 Latest Caselaw 3621 ALL

Citation : 2015 Latest Caselaw 3621 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Union Of India Through The ... vs Veer Singh on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3459 of 2002
 

 
Petitioner :- Union Of India Through The Divisional Railway Manager
 
Respondent :- Veer Singh
 
Counsel for Petitioner :- Anil Srivastava,Pratul Kumar Srivastava
 
Counsel for Respondent :- B.B. Nigam,Ram Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Ram Singh, the case is adjourned.

Put up this case on 4.11.2015.

Order Date :- 29.10.2015

MH/-

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