Mohd. Sharif Saifi vs State Of U.P. & 4 Others
2015 Latest Caselaw 3611 ALL

Citation : 2015 Latest Caselaw 3611 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Mohd. Sharif Saifi vs State Of U.P. & 4 Others on 29 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 59884 of 2015
 

 
Petitioner :- Mohd. Sharif Saifi
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- C.S.C.,Amit Khanna
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Vakalatnama filed today is taken on record.

Nobody is present on behalf of the petitioner to press this petition. Learned counsel for the respondents is present.

The writ petition is dismissed for want of proseuction.

Order Date :- 29.10.2015

Ashish Pd.

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