Laxman Singh vs State Of U.P. And 21 Others
2015 Latest Caselaw 3609 ALL

Citation : 2015 Latest Caselaw 3609 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Laxman Singh vs State Of U.P. And 21 Others on 29 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59663 of 2015
 

 
Petitioner :- Laxman Singh
 
Respondent :- State Of U.P. And 21 Others
 
Counsel for Petitioner :- Vishal Khandelwal
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Abhinava Upadhya,J.

Supplementary list of fresh cases has been revised. None appears on behalf of the petitioner to press this writ petition.

List in the cause list.

Order Date :- 29.10.2015

Lbm/-

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