Rajendra Kumar Jain vs M/S Scooters India Ltd.Thru ...
2015 Latest Caselaw 3608 ALL

Citation : 2015 Latest Caselaw 3608 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Rajendra Kumar Jain vs M/S Scooters India Ltd.Thru ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6111 of 1992
 

 
Petitioner :- Rajendra Kumar Jain
 
Respondent :- M/S Scooters India Ltd.Thru M.D.And Ors
 
Counsel for Petitioner :- A.K.Chaturvedi,D.K.Dixit
 
Counsel for Respondent :- S.C.Misra,R.C.Tiwari,Subhas Chandra Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri D.K.Dixit, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 29.10.2015

Arvind

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