Mukesh Tiwari vs The Registrar General Alld. High ...
2015 Latest Caselaw 3604 ALL

Citation : 2015 Latest Caselaw 3604 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Mukesh Tiwari vs The Registrar General Alld. High ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6256 of 2015
 

 
Petitioner :- Mukesh Tiwari
 
Respondent :- The Registrar General Alld. High Court Of Judicature At Alld
 
Counsel for Petitioner :- Ravi Shanker Mishra
 
Counsel for Respondent :- U.N.Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Gaurav Mehrotra, Advocate has put in appearance on behalf of respondent and filed memo of appearance, same is taken on record.

Notices on behalf of opposite party accepted by Sri Gaurav Mehrotra.

Sri Gaurav Mehrotra prays for and is granted a weeks' time to seek instruction.

List this case on 16.11.2015.

Order Date :- 29.10.2015

Arvind

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